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State of Telangana - Section

Section 163 in Telangana Panchayat Raj Act, 2018

163. The Mandal Parishad Development Officer and other officers and staff of a Mandal Praja Parishad to be subordinate to the Mandal Praja Parishad.

- The Mandal Parishad Development Officer and other officers and staff of a Mandal Praja Parishad and the staff employed in the institutions and schools under the Mandal Praja Parishad shall be subordinate to the Mandal Praja Parishad.