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[Cites 0, Cited by 0] [Section 35C] [Entire Act]

State of Haryana - Subsection

Section 35C(6) in Haryana Panchayati Raj Election Rules, 1994

(6)The provisions of sub-rule (2) of rule 35A shall apply in relation to a polling agent appointed under sub-rule (5) as they apply in relation to a polling agent appointed under sub-rule (1) of rule 35A.