Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Haryana - Subsection Section 112(2) in Haryana Urban Development Authority Act, 1977 (2)The State Government for all intents and purposes of this Chapter shall be the Government in the Department of Town and Country Planning.
