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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(iii) in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

(iii)having allowed or is allowing any other candidate to copy any matter from his answer book or from any paper or note or book in his answer book or from any paper or note in his possession, or