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[Cites 0, Cited by 0] [Section 12(10B)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(10B)(a) in Finance Act, 2019

(a)a depository as defined in clause (e) of sub-section (1) of section 2 of the Depositories Act, 1996,(22 of 1996.); and