Bombay High Court
Atin Haribhau Deshmukh And Others vs Union Of India, Thr. Ministry Of ... on 7 January, 2019
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
47WP6703.17.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
Writ Petition No. 6703/2017
(Atin Haribhau Deshmuk & ors. Vs. Union of India & ors.)
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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Ms. V. Borkar, Advocate h/f for Shri N. D. Khamborkar, Advocate for petitioners.
Shri U. Aurangabadkar, A.S.G.I. for respondent No.1.
CORAM : R. K. DESHPANDE &
VINAY JOSHI, JJ.
DATE : 07.01.2019.
The learned counsel for the petitioners seek permission to withdraw this petition.
Petition is dismissed as withdrawn.
JUDGE JUDGE
Gohane
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