Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 105] [Entire Act] NCT Delhi - Subsection Section 105(a) in The Delhi Co-Operative Societies Act, 2003 (a)where the decision, award or order provides for the recovery of money, be executed according to the law for the time being in force relating to the recovery of land revenue :