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[Cites 0, Cited by 0] [Section 35A(5)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(5)(f) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(f)In articles 149 and 150, references to the States shall be construedas not including the State of Jammu and Kashmir.