Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 695(31)] [Section 695] [Entire Act] Bengal Presidency - Subsection Section 695(31)(iv) in Police Regulations, Bengal , 1943 (iv)The junior head constable shall only leave the guard with the sanction of the senior head constable. This must also be recorded in the roster book.