Madhya Pradesh High Court
Tej Singh vs Registered Office Senapati Bapat Marfg ... on 3 May, 2017
CRR-2756-2016 (TEJ SINGH Vs REGISTERED OFFICE SENAPA TI BAPA T MARFG L0 WER PAREL MUMBAI) 03 - 05-2 0 1 7 None present.
Adjourned.
List the matter after ensuing vacation. (ANURAG SHRIVASTAVA) JUDGE Rashid*