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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(2) in The Delhi Water Board Act, 1998

(2)The functions of the water consultative Council shall be
(i)to advise the Board on policy matters and formulation of annual and five year plans;
(ii)to give expert advice on administrative, financial and technical matters;
(iii)to advise the Board on matters pertaining to the interests of consumers and issues affecting the environment;
(iv)to advise the Board on any other matter regarding which the Board seeks its advice.