Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(7)(a) in The Land Registration Act, 1876

(a)the general land-revenue survey which has been made of the [State] [Words substituted for the word 'Province' by the Adaptation of Laws Order, 1950.] [*] [Words 'of Bengal' omitted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.] or