Calcutta High Court (Appellete Side)
In Re.: The Court On Its Own Motion vs Registrar General on 7 February, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
Dd 01 07.02.2025
WPA 9313 of 2019
With
IA No.: CAN 5 of 2019 (Old No.: CAN 9951 of
2019),
CAN 6 of 2019 (Old No.: CAN 9952 of 2019),
CAN 7 of 2019 (Old No.: CAN 12425 of 2019),
CAN 8 of 2020(Old No.: CAN 511 of 2020),
CAN 9 of 2022
In Re.: The Court on its own motion
And
Registrar General, Calcutta High Court &
Ors.
Mr. Jayanta Kumar Mitra, Ld. Sr. Advocate
Mr. Saptangsu Basu, Ld. Sr. Advocate
Mr. Subhasis Chakraborty, Advocate
Mr. Arindam Ganguli, Advocate
Mr. Amit Chowdhury, Advocate
Mrs. Sushmita Kumari Singh, Advocate
Mr. Sankalpa Saha, Advocate
... for the Howrah Bar Association.
Mr. Kishore Dutta, Ld. Advocate General
Mr. Suddhadev Adak, Advocate
... ...For the State
Mr. Sandipan Banerjee, Advocate
Mr. Ankit Sureka, Advocate
... for the Howrah Municipal Corporation.
Mr. Siddharth Agarwal, Ld. Sr. Advocate
(Through V.C.)
Mr. Rana Mukherjee, Advocate
Mr. L. Vishal Kumar, Advocate,
Mr. Tanoy Chakraborty, Advocate
Mr. Mushorof Hossain, Advocates
... for the respondent nos.9,12,16 to 20.
Mr. Swarajit Roy Chowdhury, Advocate .. ...For UOI
1. On the prayer made on behalf of the parties, list the matter on February 13, 2025.
(Debangsu Basak, J.) (Arindam Mukherjee, J.) Signed By :
DEBABRATA DAS High Court of Calcutta 7 th of February 2025 02:55:57 PM