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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Goa - Subsection

Section 75(2)(b) in The Goa Value Added Tax Act, 2005

(b)stop the vehicle or carrier at every check post set up under sub-section (1) or at any other place as desired by an officer authorized by the Commissioner in this behalf;