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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(8) in The U.P. Factories Rules, 1950

(8)The manager of a factory shall provide for the purpose of any medical examination which the Certifying Surgeon wishes to conduct at the factory (for his exclusive use on the occasion of an examination) a room which shall be properly cleaned and adequately ventilated and lighted and furnished with a screen, a table (with writing materials) and chairs.] [Inserted by Notification No. 3264 (SM) (III)/XXXVI-A-1250-(SM) 57, dated February 19, 1959.]