Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 75 in The Rajasthan District Boards Act, 1954 75. Other officers and servants of the Board. - Every Board shall, by special resolution, appoint such other officers and servants as it is required to appoint by rule.
