Madras High Court
Mrs.Govindammal vs The Commissioner on 15 December, 2010
Author: M.Jaichandren
Bench: M.Jaichandren
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATE: 15.12.2010 CORAM THE HONOURABLE MR.JUSTICE M.JAICHANDREN Writ Petition No.28488 of 2010 Mrs.Govindammal .... Petitioner ..Vs.. 1.The Commissioner, The Adi Dravidar Welfare Department, Chepauk, Chennai 600 005. 2.The District Adi Dravidar Welfare Officer, Office of the District Collector, Salem-16. 3.The Special Thasildar, Adi Dravidar Welfare Department, Omalur Taluk, Salem District. .... Respondents Prayer: Petition filed seeking for a writ of Mandamus, directing the respondents to consider the petitioner's representation dated 08.10.2010 in accordance with law. For Petitioner : Mr.Ranjith Kumar For Respondents : Mr.S.Gopinathan Additional Government Pleader O R D E R
Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.
2. At this stage of the hearing of the writ petition, the learned counsel appearing on behalf of the petitioner has submitted that it would suffice, if the third respondent is directed to dispose of the representation, dated 08.10.2010, within a specified period.
3. The learned Special Government Pleader appearing on behalf of the respondents, has no objection for such an order being passed by this Court.
4. In view of the submissions made by the learned counsels appearing on either side, the third respondent is directed to dispose of the representation, dated 08.10.2010, within a period of 8 weeks from the date of receipt of a copy of this order. The petitioner is directed to furnish a copy of the representation, dated 08.10.2010, to the third respondent, along with a copy of this order. However, it is made clear that this Court, by this order, has not expressed any opinion on the merits of the matter.
The writ petition is disposed of accordingly. No costs.
Index:Yes/No 15.12.2010 Internet:Yes/No arr To
1.The Commissioner, The Adi Dravidar Welfare Department, Chepauk, Chennai 600 005.
2.The District Adi Dravidar Welfare Officer, Office of the District Collector, Salem-16.
3.The Special Thasildar, Adi Dravidar Welfare Department, Omalur Taluk, Salem District.
M.JAICHANDREN,J.
arr Writ Petition No.28488 of 2010 15.12.2010