Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 114] [Entire Act] State of Kerala - Subsection Section 114(a) in Kerala Police Act, 2011 (a)violates or neglects to obey any legal provision, procedure, rule or regulation applicable to members of the police force under this Act; or
