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Himachal Pradesh High Court

Ex. Havildar Sarwan Singh vs . Ajay Singh & Others on 16 March, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Ex. Havildar Sarwan Singh vs. Ajay Singh & others FAO No.51 of 2019 16.03.2024 Present: Mr. Devinder Kumar, Advocate, for the appellant.

Mr. Ramakant Sharma, Advocate, for respondent No.1.

Mr. Bhupender Pathania, Advocate, for respondent No.2.

CMP No.2514 of 2024 Reply to the application by the non­ applicants be filed by the next date of hearing. As prayed for, list on 22.04.2024, before the appropriate Bench.

(Ajay Mohan Goel) Judge March 16, 2024 (Rishi) ::: Downloaded on - 16/03/2024 20:34:17 :::CIS