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[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(4)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)Dimension. - No ground sign shall be erected to a height exceeding 9 metres above the ground. Lighting reflections may extend beyond the top of face of the sign;