Delhi High Court - Orders
Suresh Sharma vs National Technical Research ... on 17 August, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 431/2020
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj, Ms. Alisha
Saini and Ms. Ridam Arora,
Advocates
versus
NATIONAL TECHNICAL RESEARCH ORGANISATION
THROUGH ITS CHAIRMAN & ORS ..... Respondents
Through: Mr Vikram Jetly, CGSC with Ms
Shreya Jetly, Advocate, Mr.
Mimansak Bhardwaj, Govt. Pleader
for UOI with Mr. Kailash Nath
Tiwari, Sr. Audit Officer, NTRO
+ W.P.(C) 516/2020
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj, Ms. Alisha
Saini and Ms. Ridam Arora,
Advocates
versus
NATIONAL TECHNICAL RESEARCH ORGANISATION
THROUGH ITS CHAIRMAN & ORS ..... Respondents
Through: Mr Vikram Jetly, CGSC with Ms
Shreya Jetly, Advocate, Mr.
Mimansak Bhardwaj, Govt. Pleader
for UOI with Mr. Kailash Nath
Tiwari, Sr. Audit Officer, NTRO
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
Signature Not Verified
Digital Signed By:KUNAL
MAGGU
W.P.(C) 431/2020& W.P. (C) No. 516/2020 1
Signing Date:22.08.2022 16:37:54
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
ORDER
% 17.08.2022 At the request of learned counsel for the parties, list on 14.10.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J AUGUST 17, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU W.P.(C) 431/2020& W.P. (C) No. 516/2020 2 Signing Date:22.08.2022 16:37:54 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.