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State of Assam - Section

Section 201 in Instructions Relating to Liquor

201. Maintenance of register of receipts and issues.

- A register of receipts and issues of clothing and equipment in Form No. 25 of Schedule XXXI (Section V-Miscellaneous) should be maintained in the office. It will be kept in two parts, one for new and one for "serviceable". Each article of "serviceable clothing" taking into stock and entered in the register should be marked with its estimated remaining "life".