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Rajasthan High Court - Jodhpur

Pr. Commissioner Of Income Tax, Jodhpur vs Anita Singhvi on 12 November, 2018

Bench: Sangeet Lodha, Dinesh Mehta

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                              JODHPUR
                                                     D.B. Income Tax Appeal No. 172/2018

                                    Pr. Commissioner of Income Tax-1, Jodhpur.
                                                                                           ----Appellant
                                                                      Versus
                                    Smt. Anita Singhvi,
                                    1, Minerva Building, Jodhpur
                                                                                         ----Respondent


                                   For Appellant(s)            :   Mr. K.K. Bissa.



                                                  HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 12/11/2018 In view of Circular No.3/18 dated 11.7.18 issued by the Ministry of Finance, Department of Revenue, Central Board Direct Taxes, Government of India, New Delhi, the tax effect involved in the present appeal being less than Rs.50 lacs, learned counsel appearing for the appellant seeks permission to withdraw the appeal.

Permission is granted.

The appeal is dismissed as withdrawn. (DINESH MEHTA),J (SANGEET LODHA),J DJ/- 15 Powered by TCPDF (www.tcpdf.org)