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State of Telangana - Section

Section 46 in Potti Sreeramulu Telugu University Act, 1985

46. Attendance at Recognised Instruction.

(1)No attendance at any instruction other than that conducted or recognised by the University shall qualify for admission to an examination of the University other than the entrance examination to the University.
(2)The authorities responsible for organising such instruction shall be those prescribed.
(3)The course of study and curricula shall be those prescribed.