Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Chattisgarh - Subsection

Section 299(xii) in High Court of Chhattisgarh Rules, 2005

(xii)To apply for copies in his own name, stating that the application is being made on behalf o his master to be named.