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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(5)(d) in The Orissa Grama Panchayats Act, 1964

(d)as nearly as may be, but not less than, one-third of the total number of offices of Sarpanches reserved under Clause (c) shall be reserved for women belonging to the backward class of citizens; and