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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Betwa River Board Act, 1976

(2)Subject to the general superintendence and control of the Board and the Executive Committee, the Chief Engineer of the Board appointed under sub-section (1) shall be the Chief Executive Officer of the Board and shall exercise and discharge-
(a)such powers and duties as may be prescribed or as may be delegated to him by the Board;
(b)such other powers and duties as may be determined by regulations.