Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Himachal Pradesh - Subsection

Section 100(1) in Himachal Pradesh Goods and Services Tax Rules, 2017

(1)The order of assessment made under subsection (1) of section 62 shall be issued in FORM GST ASMT-13.