Section 3 in Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006
3. Notification by the State Election Commission of elections to be held on party-basis.
- For the purposes of this Order, the State Election Commission shall, in consultation with the Government, notify from time to time the election or elections which shall be held on party-basis and the election or elections which shall not be held on party-basis.
