Section 20(1)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

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State of Madhya Pradesh - Subsection

Section 20(1)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(b)has passed his Higher Secondary Examination not earlier than seven years of his Intermediate Examination not earlier than six years before the opening date of the academic session in which he seeks election :

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State of Madhya Pradesh - Subsection

Section 20(1)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973