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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2) in University of Heatlh Sciences, Karnal Act, 2016

(2)The colleges and institutions related to various disciplines of Health Sciences located within the district under its territory, on satisfying such conditions, as laid down by Statutes or Ordinances for the purposes of affiliation, be affiliated to University.