Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(e) in Tamil Nadu State Khadi and Village Industries and Board Regulations, 1961 (e)"Vice-President" means the Vice-President of the Board elected under Clause (c) of sub-section (2) of section 3 of the Act.
