Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 8 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

8. Manner of publication of existing and land use map.

- The publication of existing land use maps under sub-section (1) of Section 15 shall be done in Form IV by means of a advertisement in the "Madhya Pradesh Gazette" in one or more local Hindi newspapers to give due publicity of their preparation intimating that the existing land use maps are available for inspection during office hours in the offices of Commissioners/Collectors Town and Country Planning Department and Local Authorities concerned for inviting objections and suggestions within a period of 30 days from the date of publication of such notice.