Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Bharat - Subsection

Section 8(1)(a) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(a)a statement that the debtor is unable to pay his debts;