Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] Union of India - Subsection Section 7(1)(e) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012 (e)malls may be removed under the supervision of a Police Officer, a Magistrate, an Bureau a person authorised by the Bureau.