Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(1)(k) in The M.P. Shops and Establishments Act, 1958 (k)any other class of establishments or class of persons which the Government may, by notification, exempt from the operation of this Act :