Section 18(2)(a) in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(a)if without the permission of the Board he is absent from three consecutive meetings of the Board; or

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