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[Cites 0, Cited by 0] [Section 155A(1)] [Section 155A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 155A(1)(g) in The M.P. Motor Vehicles Rules, 1994

(g)individual windows shall be provided for lower and upper sleeper berths and the lower windows shall be at minimum height of 725 m.m. from the floor.