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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Telangana - Subsection

Section 129(2)(g) in Telangana District Boards Act, 1955

(g)contributions to any work or institution from which the area under the jurisdiction of the Board benefits, although such work or institution is undertaken or maintained outside the jurisdiction of the Board;