Delhi High Court - Orders
Rohini Ews Flats Residents Welfare ... vs Varsha Joshi,North Delhi Municipal ... on 13 April, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 475/2019
ROHINI EWS FLATS RESIDENTS WELFARE ASSOCIATION &
ORS ..... Petitioner
Through:
versus
VARSHA JOSHI,NORTH DELHI MUNICIPAL CORPORATION &
ORS ..... Respondent
Through: Mr. Lalltaksh Joshi, Adv. for R-2 &
3.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 13.04.2022 It is already 05:30 PM. List on 01.12.2022.
SUBRAMONIUM PRASAD, J APRIL 13, 2022 Rahul Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:19.04.2022 12:27:38 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:19.04.2022 12:27:38