Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 25 February, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10983/2021
MODICARE LIMITED .....Petitioner
Through: Mr. Rohit Jain, Mr. Aniket D.
Agrawal and Mr. Samarth
Chaudhari, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
.....Respondents
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin and Ms.
Easha Kadian, JSCs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 25.02.2025 Since pleadings are complete, let the writ petition be called again on 28.04.2025.
YASHWANT VARMA, J.
GIRISH KATHPALIA, J.
FEBRUARY 25, 2025/akc This is a digitally signed order.
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