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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(1) in Bihar Urban Local Body (Community Participation) Rules, 2013

(1)Constitution of the Ward Information and Statistics Committee
(i)A committee of 3 persons shall be constituted in every Ward as the Ward Information and Statistics Committee.
(ii)The constitution of the Ward Information and Statistics Committee shall be through nominations by the Chairperson within one month of the constitution of the Ward Committee.
Provided that members of the Ward Finance Committee shall not be members of the Ward Information and Statistics Committee.
(iii)The Ward Information and Statistics Committee shall also appoint from amongst themselves, one person as the presiding member who will preside over the meetings of the Ward Information and Statistics Committee.