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[Cites 0, Cited by 0] [Section 147(9)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(9)(a) in The Coal Mines Regulations, 2011

(a)that every part of the mine which, under these regulations requires treatment with water, is thoroughly drenched or sprayed with water immediately before firing shots and also at intervals during the working hours so as to strictly comply with the provisions of regulation 147(3) (ii);