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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(b) in The Rajasthan Legal Aid Rules, 1984

(b)that the applicant has entered into any agreement, with reference to the subject of the proceedings concerned, under which any other person has obtained interest in such subject matter, or