Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Mizoram - Subsection Section 62(c) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016 (c)if the objection is in regard to the area of the land or to the amount of the compensation.
