Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 271 in Goa Prisons Rules, 2006

271. Unconvicted criminal prisoners may purchase books.

- An unconvicted criminal prisoner shall be permitted to purchase at his own expense to obtain from private sources such number of books, as the Superintendent considers reasonable:Provided that no such book is in the opinion of the Superintendent vulgar, obscene, of an objectionable nature or prohibited by Government.