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[Cites 0, Cited by 0] [Section 80IE(7)] [Section 80IE] [Entire Act]

Union of India - Subsection

Section 80IE(7)(a) in The Income Tax Act, 1961

(a)goods falling under Chapter 24 of the First Schedule to the Central Excise Tariff Act, 1985 (5 of 1986), which pertains to tobacco and manufactured tobacco substitutes;