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State of Gujarat - Section

Section 10 in Senior Clerk, Class-III (Departmental Examination) Rules, 2013

10.

(1)The standard for passing the Senior Clerks' Examination shall be fifty percent (50%) of total marks assigned to each paper.
(2)The subject papers shall be allowed to be answered with the help of books.Explanation. - With books means original book of the subjects having bare Acts and / or Rules without any commentaries or Case Laws and includes manual issued under the Act published by the Government of Gujarat.
(3)An unsuccessful candidate who secures sixty per cent or more marks in any one or more papers shall be exempted from appearing in those papers at the subsequent examination:Provided that any exemption obtained by such candidate in any paper under the old rules shall be deemed to have been obtained in the corresponding paper under these rules as specified in-Appendix 'D'.
(4)A candidate who has secured 80% (eighty percent) or more aggregate marks in the examination shall be paid cash amount as an incentive as determined by the Government.