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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(5) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(5)Selection and prioritisation of various DSM programmes in the DSM Plan shall be guided by the following factors:
(a)Cost effectiveness;
(b)DSM Objectives identified in Regulation 3;
(c)Whether the proposed programmes supplement National level efforts adopted by the Bureau; and
(d)Programmes with high visibility and therefore potential for creation of awareness within consumers