(1)The Central Khadi Mark Committee shall perform the following functions, namely:-(a)to issue, suspend, cancel and restore Khadi Mark registration;(b)to lay down procedures and methods for testing of khadi and khadi products;(c)to supervise and guide the Zonal Khadi Mark Committees and suggest the Commission on matters related to Khadi Mark;(d)to conduct audit or spot audit, inspection and the like related to Khadi Mark;(e)to receive any complaint filed by Institutions or certified khadi institution aggrieved by any of the activities or actions of accredited agencies or marketing agencies and take decision therein.
